Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(2) in Rajasthan Co-operative Societies Rules, 2003 (2)Number of members shall [not be less than 30] [Substituted 'not be less than 50' by Notification No. G.S.R. 53, dated 10.7.2017.] and not more than 300 in a Delegate General Body.
