Supreme Court - Daily Orders
Rajiv Vikram Singh Gautam vs Union Of India on 12 December, 2017
Bench: Arun Mishra, Mohan M. Shantanagoudar
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ITEM NO.105 COURT NO.10 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Case (Civil) No(s). 301/2017
(Arising out of impugned final judgment and order dated 01-01-1970
in WP No. 28894/2016 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
RAJIV VIKRAM SINGH GAUTAM Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
WITH
T.C.(C) No. 304/2017 (XVI -A)
T.C.(C) No. 302/2017 (XVI -A)
T.C.(C) No. 303/2017 (XVI -A)
T.C.(C) No. 305/2017 (XVI -A)
T.C.(C) No. 306/2017 (XVI -A)
Date : 12-12-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. R. Basant, Sr. Adv,.
Mr. Santosh Krishnan, AOR
Ms. Preetika Dwivedi, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. Ashok Kumar Panda, Sr. Adv.
Mr. Tejaswi Kumar Pradhan, AOR
Mr. Manoranjan Paikaray, Adv.
Mr. Aniruddha Purushotham, Adv.
Ms. Shobha, AOR
Mr. B. Kranthi, Adv.
Ms. Joyshree Barman, Adv.
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2017.12.13
Mr. R. Basanth, Sr. Adv.
Mr. K. Ethiraj, Adv.
15:16:50 IST
Reason:
Mr. M. A. Chinnasamy, AOR
Ms. C. Rubavathi, Adv.
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For Respondent(s) Mr. K. Radhakrishnan, Sr. Adv.
Ms. Niranjana Singh, Adv.
Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list in the last week of January, 2018.
(NEELAM GULATI) (MADHU NARULA) COURT MASTER (SH) BRANCH OFFICER