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State of Kerala - Section

Section 195 in Kerala Factories Rules, 1957

195. Ambulance room.

(a)In every factory in which more than 250 persons are employed on the processes to which these rules apply there shall be provided and maintained in good order an ambulance room. The ambulance room shall be a separate room used only for the purpose of treatment and rest. It shall have a floor space of not less than 100 square feet, and smooth, hard and impervious walls and floor and shall be provided with ample means of natural and artificial lighting. It shall contain all the items shown in Schedule IV. Where persons of both sexes are employed, arrangements shall be made at the ambulance room for their separate treatment.
The ambulance room shall be placed under the charge of qualified nurse or other person trained in first aid, who shall always readily available during working hours, and shall keep a record of all cases of accidents or sickness treated in the room.
(b)In every factory there shall be provided and maintained in good condition a suitably constructed ambulance van for the purpose of the removal of serious cases of accident or sickness , unless arrangements have been made with hospital or other in telephonic communication with the factory for obtaining such a carriage immediately when required