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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(1)(b) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(b)establish and maintain a Provident Fund or Annuity Fund on behalf of such servants and may compel any or every such servant to contribute thereto and may supplement such contribution out of the Samiti Fund.