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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Gujarat - Subsection

Section 39(6) in Gujarat District Planning Committees Rules, 2016

(6)in the event of-the election being contested, the poll will betaken on between the hours of........................and ..........Place ......................Date .......................Election Authority and theDistrict CollectorForm II[See rule 15]Nomination PaperElection to the District Planning Committee for .................................................................(district)I nominate ....................................................... as a candidate for election to the (name of district)................................Planning Committee,Candidate's name.................................................Father's/Husband's name .....................................................................................Name of Constituency from which elected to* District Panchayat/ Municipality .................................................His postal address ..............................................................................His name is entered at serial no ...................... in the list of voters comprising the elected members of the * District Panchayat/ Municipalities in the district.My name is ............................................ and it is entered in the list of voters comprising the elected members of the *District Panchayat / Municipalities in the District.
Date ...................................... (Signature of proposer)
I............................... the above-mentioned candidate, assent to my nomination and hereby declare-
(a)that I am an elected member (by whatever name called) of the District Panchayat /Municipality.
(b)that my name and my *father's/husband's name have been correctly spelt out above in.............................................. (name of die language).
(c)that to the best of my knowledge and belief, I am qualified for being chosen to fill the seat in the (District).........................Planning Committee.
Place..................Date...........................(Signature of candidate')Form II-A[See rule 17](To be filled by the Returning Officer)Serial No. of the nomination paper ................................................This nomination was delivered to me at my office at ......................(hour) on.........(date) by the candidate/proposer.Place.....................Date.............Returning OfficerDecision of Returning Officer Accepting/Rejecting the Nomination PaperI have examined this nomination paper in accordance with Rule ...................... of the Gujarat District Planning Committee Rules, 2016, and decide as follows;Place................Date..........................(Returning Officer)............................Perforation............................Receipt for Nomination Paper and Notice of Scrutiny(To be handed over to the person presenting the nomination paper)Serial No. of nomination paper .................................................The nomination paper of .................. a candidate for election for.... Committee was delivered to me at my office at............ (hour) on............ the candidate/proposer. All nomination papers will be taken up for scrutiny at (hour) on...........(date) at...........(place).Place.................................Date ...................................Returning OfficerFORM III[See Rule 19]List of Valid NominationsElection to the (name of district) Planning Committee by, the elected members of the * District Panchayat/Municipalities in the district
Sr.No. Name of Candidate Name of father / mother / husband of candidate Address of Candidate
(1) (2) (3) (4)
1      
2      
3      
4      
Place :Date :Returning OfficerFORM IV[See Rule 21(1)]Notice of Withdrawal of CandidatureElection to the................District Planning CommitteeTo,The Returning Officer,I, ....................... candidate for the election to the .................. DistrictPlanning Committee validly nominated at the above election do hereby give notice that I withdraw my candidature from the said election.Place ......................................Date..................................Signature of CandidateReceipt for Notice of Withdrawal(To be handed over to the person delivering the notice)The notice of withdrawal of candidature by..............a validly nominated candidate atthe election to the...........District Planning Committee, was delivered to me by.............at my office at...........(hour) on..........(date)Place..............................Date...................................Returning Officer.....................................(Perforation)................................Receipt for notice of withdrawal(To be handed over to the person delivering the notice)The notice of withdrawal of candidature by a validly nominated candidate atthe election to the ..................District Planning Committee was delivered to me by.............at my office at.....................(hour) on............(date).Returning OfficerFORM V[See Rule 22(1)]List of Contesting CandidatesElection to the...................District Planning Committee.................Constituency.
Serial No. Name of Candidate Address of Candidates
(1) (2) (3)
1.    
2.    
3.    
4.    
Place :Date :Returning OfficerFORM VI[See Rule 25]Declaration of Election when Seat is UncontestedIn pursuance of the provisions contained in Rule 25 of the District PlanningCommittees Rules, 2016, I hereby declare the following candidates to be elected to the.District Planning Committee.
Sr. No. Name of the elected candidate/candidates
1  
2  
3  
Place:Date :Signature of Seal of the Returning OfficerFORM -VII[See Rule 27]Final Result..........District Planning CommitteeTotal No. of Voters........................................
Sr. No. Name of Candidate Sex Votes obtained
(1) (2) (3) (4)
1.      
2.      
3.      
4.      
No. of Valid Votes......................................No. of Rejected Votes ..................................No. of Tender Votes ....................................Total No. of Votes......................................I.........Returning Officer for the election to the..................District PlanningCommittee do hereby declare the following candidates to be elected.
Sr No. Name of the elected Candidate
(1) (2)
1  
2  
3  
4