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State of Bihar - Section

Section 18 in Bihar Minor Mineral Concession Rules, 1972

18. Inspection of Registers.

- The registers maintained by the Competent-Officer under Rules 16 and 17 shall be open to inspection by any person, on payment of a fee of [Rs. 10] [Inserted vide S. 0.305 dated 26.3.1985.] only for each register.