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[Cites 0, Cited by 0] [Section 274(2)] [Section 274] [Entire Act]

State of Maharashtra - Subsection

Section 274(2)(xiv) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(xiv)[* * * * *] [Clause (xiv) was deleted by Maharashtra 7 of 1967, Section 78(3)]