Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(d) in Chandernagore (Merger) Act, 1954 (d)in the Second Schedule to the Representation of the people Act, 1950 (XLIII of 1950), in the part relating to Part A, States, for the entry in column 2 against 'West Bengal,' the entry '239' shall be substituted.
