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Union of India - Section

Section 5 in The Sikh Gurdwaras Committee Election Rules, 1959

5. The electoral roll.

- The electoral roll of a constituency for the election of a member or members of a Committee shall be such portion or portions of any roll or rolls in force at the time, of any constituency or constituencies for the elections of member or members of the Board as relates or relate to the area or areas comprised in such constituency for the election of a member or members of such Committee, whether such election is held at the same time as an election of a member of the Board or at any other time.