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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(d) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(d)to institute courses of study and hold examinations for and confer degrees, diplomas and other academic distinctions on persons who have pursued a prescribed course of study or research or both in the University including part courses and/or research carried out in any other University or recognised institutions for the purpose;