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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(8) in Andhra Pradesh Fisheries and Ocean University (Establishment and Regulation) Act, 2017

(8)"Eminent Persons Panel" means a panel of Six persons of impeccable integrity having outstanding knowledge and expertise in academics, scientific research in Fisheries field, public administration, finance, law or management etc. notified by the Government from time to time;