Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(iii) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(iii)Such graduate Laboratory Assistants, who have completed 10 years of service and fulfill all other qualifications for promotion, will be promoted to this cadre.