Madhya Pradesh High Court
Nikhil@Ankit vs The State Of Madhya Pradesh on 7 September, 2021
Author: Pranay Verma
Bench: Pranay Verma
1 MCRC-35369-2021
The High Court Of Madhya Pradesh
MCRC-35369-2021
(NIKHIL@ANKIT Vs THE STATE OF MADHYA PRADESH)
MCRC/33603/2021, MCRC/39142/2021
2
Indore, Dated : 07-09-2021
Heard through Video Conferencing.
Parties through their counsel.
Let the physical case diary be produced by learned counsel for the
respondent/State on the next date of hearing.
List on 09.09.2021.
(PRANAY VERMA) JUDGE jyoti Signature Not Verified SAN Digitally signed by JYOTI CHOURASIA Date: 2021.09.08 10:44:21 IST