Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Nikhil@Ankit vs The State Of Madhya Pradesh on 7 September, 2021

Author: Pranay Verma

Bench: Pranay Verma

                                                                    1                              MCRC-35369-2021
                                         The High Court Of Madhya Pradesh
                                                   MCRC-35369-2021
                                                   (NIKHIL@ANKIT Vs THE STATE OF MADHYA PRADESH)

                                                      MCRC/33603/2021, MCRC/39142/2021
                                2
                                Indore, Dated : 07-09-2021
                                        Heard through Video Conferencing.
                                        Parties through their counsel.
                                        Let the physical case diary be produced by learned counsel for the
                                respondent/State on the next date of hearing.

List on 09.09.2021.

(PRANAY VERMA) JUDGE jyoti Signature Not Verified SAN Digitally signed by JYOTI CHOURASIA Date: 2021.09.08 10:44:21 IST