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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Madhya Pradesh - Subsection

Section 40(4) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Madhya Pradesh Rules, 1981

(4)Effective and suitable provision shall be made in every room for securing and maintaining adequate ventilation of circulation of fresh air, and there shall also be provided and maintained sufficient and suitable natural and artificial lighting.