5. Amendment of Sixth Schedule to the Constitution.
As from the appointed day, in the Sixth Schedule to the Constitution--(a)in paragraph 20--(i)sub-paragraph (2B) shall be omitted;(ii)in sub-paragraph (3), the brackets and words "(other than the Naga Hills-Tuensang Area)" shall be omitted;(b)in the Table appended to paragraph 20, in Part B, the item "2. The Naga Hills-Tuensang Area" shall be omitted.
