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Greater Bengaluru City Corporation -

Section 80 in Bangalore Water Supply and Sewerage Act, 1964

80. Power to affix shafts, etc., for ventilation of sewer or cesspool.

- For the purpose of ventilating any sewer or cesspool, whether vested in the Board or not, the Board may, in accordance with regulations made in this behalf, erect upon any premises or affix to the outside of any building or to any tree any such shaft or pipe as may appear to it to be necessary.