Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 16 in Punjab Municipal (Executive Officer) Act, 1931

16. In the following sub-sections and sections the words "or Executive Officer" shall be deemed to be inserted after the words "the committee" :-

"(a) sub-section (1) of section 203, sub-section (1) of section 204, section 205, section 206, sub-section (1) of section 207, section 208, sub-section (1) of section 210, sub-section (1) of section 211, section 212."
(b)In section 208 as amended between the words "it" and "in" the words "or him" shall be deemed to be inserted."