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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(l) in Rajasthan River Basin and Water Resources Planning Act, 2015

(l)to pursue the interlinking projects of Sharada-Yamuna, Yamuna-Rajasthan and Rajasthan-Sabarmati and such other major river interlinking projects as the Council or the State Government may direct;