Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1) in Punjab Food Security Rules, 2016

(1)The Chairperson and every other Member of the State Food Commission shall hold office for a term of five years from the date on which he enters upon his office and shall be eligible for reappointment as such: Provided that no person shall hold office as Chairperson or other Member after he has attained the age of sixty-five years.