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State of Jharkhand - Section

Section 4 in The Bengal Alluvion and Diluvion Act, 1847

4. Date of approval of surveys.

- [* * *] [Words repealed by Act 16 of 1874 omitted.] The approval of the revenue-survey of districts or parts of districts which may be hereafter surveyed shall be deemed to have taken place on such day as may be specified as the day of such approval in the [Official Gazette] [Substituted by A.O. for 'Calcutta Gazette'.].