Section 70(2)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(2)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(b)part II of Form XXIV completed in other respects and signed by the counting supervisor and also by the candidates or their election agents present; and

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State of Odisha - Subsection

Section 70(2)(b) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003