Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in Multi State Co-Operative Societies Act, 1984

(3)A person nominated under this section shall hold office during the pleasure of the Government by which he has been so nominated.