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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(2) in A.P.J. Abdul Kalam Technological University Act, 2015

(2)One third of the total number of members shall be the quorum for a meeting of the Board of Governors:Provided that such quorum shall not be required for a convocation of the University or a meeting of the Board of Governors convened to confer degrees, titles or other distinctions.