Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008 8. Overriding effect. - The previsions of this Act shall have effect notwithstanding anything to the contrary in any other law for the time being in force.
