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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Rajasthan - Subsection

Section 65(4) in The General Rules (Civil), 1986

(4)[lk{kh dh ijh{kk [Substituted by Notification No. 01/S.R.O./2009, dated 17.3.2009-Rajasthan Gazette, Ordinary, Part IV-C(I), dated 26.3.200.9, page 21. = 2009 RSCS/Part II/page 471/H. 261]/i~frifj{kk ds fy, ftu fof/k O;klkf;;ks dks deh'ku tkjh tk, mUgs ikfjJfed vnk djus ds fy, U;k;ky; dks lacaf/kr i{kdkj ls ,slh jk'kh lan`Rr djus dh vis{kk djuh pkfg, tks ekeys ds rF;ksa esa ;qfDrlaxr gks fdUrq bldh U;wure o vf/kdre lhek dze'k% 150 :0 o 350 :0 gksxhA]