Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 12 in The Delhi Vidyut Board Rules, 1997 12. Distribution of duties and functions. - Subject to the provisions of the Act and these rules, the Chairman may, from time time, assign duties and responsibilities to members of the Board.
