Section 18 in Assam Requisition and Control of Vehicles Act, 1968
18. Repeal and Savings.
(1)The Assam Requisition and Control of Vehicle Ordinance, 1968 is hereby repealed. (Assam Ordinance IV of 1968)(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance so repealed shall be deemed to have been done or taken under this Act as if this Act had commenced or the thirteenth day of July 1968 (The date of promulgation of the Ordinance).
