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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(10) in The Central Sales Tax (Punjab) Rules, 1957

(10)The Excise and Taxation Commissioner may by Notification in the Official Gazette declare the particular declarations prescribed under Central Sales Tax (Registration and Turnover) Rules, 1957, as obsolete and invalid with effect from such date as may be specified in the Notification.