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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Manipur - Subsection

Section 54(2)(b) in The Manipur Highways Act, 1979

(b)if no such owner or occupier is found, than by giving or tendering the notice to an adult male member or servant of his family or by causing the notice to be fixed on some conspicuous building or pat of the land to which the same relates ;