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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(7) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(7)All residents in the institution shall be given work like:-
(a)Self help in maintaining their own establishment;
(b)Cleaning of open spaces, gardening etc.;
(c)Preliminary operations for crafts;
(d)To help in cooking turn by turn.