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Calcutta High Court

Colgate Palmolive (India) Ltd vs Coastal Roadways Limited on 6 July, 2009

Author: Patherya

Bench: Patherya

                         GA No. 1670 of 2009
                         CS No. 96 of 1992
                    IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction


     COLGATE PALMOLIVE (INDIA) LTD.
          Versus
     COASTAL ROADWAYS LIMITED


     For Petitioner : Mr.Anirban Roy

     For Respondent : Mr. A. Mitra

BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 6th July, 2009.
The Court : Directions are given for filing affidavits.
Affidavit-in-opposition be filed within a week from date; affidavit-in-reply, if any, be filed within a week thereafter. Matter to appear in the list on 21st July, 2009 as "For Orders".
In the meantime C.S.No.96 of 1992 be not relegated in the list of undefended suit.
All parties to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa