Calcutta High Court
Colgate Palmolive (India) Ltd vs Coastal Roadways Limited on 6 July, 2009
Author: Patherya
Bench: Patherya
GA No. 1670 of 2009
CS No. 96 of 1992
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
COLGATE PALMOLIVE (INDIA) LTD.
Versus
COASTAL ROADWAYS LIMITED
For Petitioner : Mr.Anirban Roy
For Respondent : Mr. A. Mitra
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 6th July, 2009.
The Court : Directions are given for filing affidavits.
Affidavit-in-opposition be filed within a week from date; affidavit-in-reply, if any, be filed within a week thereafter. Matter to appear in the list on 21st July, 2009 as "For Orders".
In the meantime C.S.No.96 of 1992 be not relegated in the list of undefended suit.
All parties to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa