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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 49 in The Employees' Provident Funds Scheme, 1952

49. Administration Accounts.

(1)A separate account shall be kept called the "Central Administration Account" for recording all administration expenses of the Fund including such administrative charges as the Fund may be authorised to levy.[* * *] [Sub-paragraph (2) omitted by G.S.R. 1845, dated 28.11.1963 (w.e.f. 30.11.1963).]