Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Odisha - Section Section 145 in Grama Panchayats Rules, 1968 145. Claims for all payments from the Grama Fund shall be presented to the Secretary of the Grama Panchayat and payment shall be made only after the bills are passed by the Sarpanch.
