Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Bihar - Subsection Section 62(1) in The Nalanda Open University Act, 1995 (1)The Nalanda Open University Second Ordinance, 1995 (Bihar Ordinance No. 12, 1995) is hereby repealed.
