Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 313] [Entire Act]

State of Goa - Subsection

Section 313(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(1)Subject to the payment of fees as prescribed in that behalf, the indices maintained by the Special Notary, shall be open for inspection by any person applying to inspect the same and subject to the provisions of section 352 copies of entries in such books shall be given to all persons applying for such copies.