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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2)(c) in The Right of Children to Free and Compulsory Education Rules, 2010

(c)[ prepare class-wise, subject-wise learning outcomes for all elementary classes; and [Substituted by Notification No. G.S.R. 155(E), dated 20.2.2017 (w.e.f. 8.4.2010).]