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[Cites 0, Cited by 0] [Section 63A(2)] [Section 63A] [Entire Act]

Union of India - Subsection

Section 63A(2)(b) in Motor Vehicles Act, 1939

(b)to settle all disputes and decide all matters on which differences of opinion arise in connection with the development, co-ordination or regulation of the operation of transport vehicles in an inter-State region;