Section 32(2) in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015
(2)The special meeting called for removal of the Adhyaksh of a Zila Parishad shall be presided over by the Up-Adhyaksh, for removal of the Up-Adhyaksh by the Adhyaksh and for removal of Adhyaksh and Up-Adhyaksh both by the District Magistrate.
