Gauhati High Court
Sajjan Kumar Berlia vs Smt. Sushila Baraliya And 21 Ors on 27 April, 2022
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GAHC010243852015
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP(IO)/110/2015
SAJJAN KUMAR BERLIA
S/O LT. RAM KUMAR BERLIA R/O PARBOTIA, TINSUKIA TOWN, P.O. and P.S.
TINSUKIA, DIST. TINSUKIA, ASSAM.
VERSUS
SMT. SUSHILA BARALIYA and 21 ORS
W/O LT. JAGDISH BARALIYA
2:SRI BINIT BARALIYA
3:SRI BIKRAM BARALIYA
4:SRI SURAB BARALIYA
NO. 2 TO 4 ARE THE SONS OF LATE JAGDISHBARALIYA
ALL R/O PARBATIYA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DISTRICT-TINSUKIA
ASSAM
5:SRI SUBASH BARALIYA
S/OLATE RAM KUMAR BARALIYA
R/O COLLAGE TINALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
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DISTRICT TINSUKIA
ASSAM.
6:SMT.INDRA AGARWAL
W/O SRI JUGAL KISHORE AGARWAL R/O RANGAGORA ROAD
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
DISTRICT TINSUKIA
ASSAM
7:SRI LAL CHAND BARALIYA
S/O LATE RAM KUMAR BARALIYA
R/O COLLAGE TINALI
PARBOTIA
TINSUKIA TOWN
P.O. AND P.S. TINSUKIA
ASSAM.
8:MAUD TEA AND SEED COMPANY LIMITED
A PUBLIC LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT2- N.C.
DUTTA SARANI
SAGAR ESTATE
5TH FLOOR
UNIT NO-1
KOLKATA-700001
WEST BENGAL.
9:TINSUKIA DEVELOPMENT AUTHORITY
REPRESENTED BY ITS CHAIRMAN
P.O. AND P.S. TINSUKIA.DISTRICT- TINSUKIA
ASSAM.
10:SMT. SAKUNTALA BARALIYA
W/O LATE BINODBARALIYA
11:SMT. NIHA BARALIYA
12:SRI PULUK BARALIYA
NO. 11 IS THE DAUGHTER AND NO.12 IS THE SON OF LATE BINOD
BARALIYA
ALL R/O LANGHIN
KARBI ANGLONG
DISTRICT DIPHU
ASSAM.
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13:SRI SURESH BARALIYA
S/O LATE RAM KUMAR BARALIYA
R/O STATION CHARALI
HOSPITAL ROAD
P.O AND P.S. SIBSAGAR
ASSAM.
14:SMT. SANTI AGARWAL
W/O SRI NABUL KISHORE GUPTA. R/O C-29
IST. FLOOR
BHAGAWAN DAS NAGAR
DELHI-26.
15:SMT. PREMA AGARWAL.
W/O SRI RAMAWATAR AGARWAL. R/O NARAYAN NAGAR
GUWAHATI
ASSAM.
16:SRI JAY PRAKASHAGARWAL
17:SRI BILOO AGARWAL.
18:SRI RABI AGARWAL
19:SMT. JHUNJHUNI AGARWAL
NO. 16
17
18ARE SONS AND NO.19 IS THE DAUGHTER OF LATE PURANMAL
AGARWALA AND LATE DROWPADI BARALIYA
ALL R/O STATION CHARALI
SIBSAGAR TOWN
P.O AND P.S. SIBSAGAR
DISTRICT -SIBSAGAR
ASSAM.
20:SMT. DURGAAGARWAL
W/O NAND KISHORE AGARWAL
R/O SIMULGURI
P.S AND P.O SIMULGURI DISTRICT -SIBSAGAR
ASSAM.
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21:SMT. SUNITAJAIN
W/O SRI MANISH JAIN
D/O LATE JAGADISHAGARWAL
R/O ROHINI
SECTOR 7
C-7-94-95
2ND FLOOR
DELHI.
22:SRI RAJ KUMAR BARALIYA
S/O LATE DWARIKA PRASAD BARALIYA
C/O M/S JAYANTI STORES
A.T. ROAD
NEAR BATA AGENCY
P/O AND DIST-TINSUKIA
ASSA
Advocate for the Petitioner : MR.K RAJBONGSHI
Advocate for the Respondent :
BEFORE
HONOURABLE MRS. JUSTICE MARLI VANKUNG
ORDER
Date : 27.04.2022 Heard Mr. J. Das, appearing on behalf of Senior Advocate Mr. S.P. Roy, learned counsel for the petitioner along with Mr. A.K. Gupta, for respondent No. 1 to 4.
Counsel for the petitioner has prayed for time to get the correct address of respondent No.21.
In view of the above as prayed by the counsel for the petitioner time may be given to ascertain the correct address of respondent No.21.
The matter is to be listed on 06.05.2022.
Page No.# 5/5 JUDGE Comparing Assistant