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Gauhati High Court

Sajjan Kumar Berlia vs Smt. Sushila Baraliya And 21 Ors on 27 April, 2022

                                                                    Page No.# 1/5

GAHC010243852015




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : CRP(IO)/110/2015

         SAJJAN KUMAR BERLIA
         S/O LT. RAM KUMAR BERLIA R/O PARBOTIA, TINSUKIA TOWN, P.O. and P.S.
         TINSUKIA, DIST. TINSUKIA, ASSAM.



         VERSUS

         SMT. SUSHILA BARALIYA and 21 ORS
         W/O LT. JAGDISH BARALIYA

         2:SRI BINIT BARALIYA



         3:SRI BIKRAM BARALIYA



         4:SRI SURAB BARALIYA
          NO. 2 TO 4 ARE THE SONS OF LATE JAGDISHBARALIYA
         ALL R/O PARBATIYA
         TINSUKIA TOWN
          P.O. AND P.S. TINSUKIA
         DISTRICT-TINSUKIA
         ASSAM

         5:SRI SUBASH BARALIYA

          S/OLATE RAM KUMAR BARALIYA
          R/O COLLAGE TINALI
         PARBOTIA
          TINSUKIA TOWN
          P.O. AND P.S. TINSUKIA
                                                          Page No.# 2/5

DISTRICT TINSUKIA
ASSAM.

6:SMT.INDRA AGARWAL
W/O SRI JUGAL KISHORE AGARWAL R/O RANGAGORA ROAD
TINSUKIA TOWN
 P.O. AND P.S. TINSUKIA
 DISTRICT TINSUKIA
ASSAM

7:SRI LAL CHAND BARALIYA
 S/O LATE RAM KUMAR BARALIYA
 R/O COLLAGE TINALI
PARBOTIA
 TINSUKIA TOWN
 P.O. AND P.S. TINSUKIA
ASSAM.

8:MAUD TEA AND SEED COMPANY LIMITED

A PUBLIC LIMITED COMPANY HAVING ITS REGISTERED OFFICE AT2- N.C.
DUTTA SARANI
 SAGAR ESTATE
5TH FLOOR
 UNIT NO-1
 KOLKATA-700001
WEST BENGAL.

9:TINSUKIA DEVELOPMENT AUTHORITY

 REPRESENTED BY ITS CHAIRMAN
P.O. AND P.S. TINSUKIA.DISTRICT- TINSUKIA
ASSAM.

10:SMT. SAKUNTALA BARALIYA

W/O LATE BINODBARALIYA

11:SMT. NIHA BARALIYA


12:SRI PULUK BARALIYA
 NO. 11 IS THE DAUGHTER AND NO.12 IS THE SON OF LATE BINOD
BARALIYA
ALL R/O LANGHIN
 KARBI ANGLONG
DISTRICT DIPHU
ASSAM.
                                                         Page No.# 3/5


13:SRI SURESH BARALIYA

 S/O LATE RAM KUMAR BARALIYA
 R/O STATION CHARALI
 HOSPITAL ROAD
P.O AND P.S. SIBSAGAR
ASSAM.

14:SMT. SANTI AGARWAL
 W/O SRI NABUL KISHORE GUPTA. R/O C-29
IST. FLOOR
 BHAGAWAN DAS NAGAR
 DELHI-26.

15:SMT. PREMA AGARWAL.
W/O SRI RAMAWATAR AGARWAL. R/O NARAYAN NAGAR
 GUWAHATI
ASSAM.

16:SRI JAY PRAKASHAGARWAL


17:SRI BILOO AGARWAL.


18:SRI RABI AGARWAL


19:SMT. JHUNJHUNI AGARWAL

 NO. 16
17
18ARE SONS AND NO.19 IS THE DAUGHTER OF LATE PURANMAL
AGARWALA AND LATE DROWPADI BARALIYA
ALL R/O STATION CHARALI
 SIBSAGAR TOWN
P.O AND P.S. SIBSAGAR
DISTRICT -SIBSAGAR
ASSAM.

20:SMT. DURGAAGARWAL

W/O NAND KISHORE AGARWAL
R/O SIMULGURI
P.S AND P.O SIMULGURI DISTRICT -SIBSAGAR
ASSAM.
                                                                         Page No.# 4/5

             21:SMT. SUNITAJAIN

             W/O SRI MANISH JAIN
             D/O LATE JAGADISHAGARWAL
             R/O ROHINI
             SECTOR 7
             C-7-94-95
             2ND FLOOR
             DELHI.

             22:SRI RAJ KUMAR BARALIYA

              S/O LATE DWARIKA PRASAD BARALIYA
              C/O M/S JAYANTI STORES
              A.T. ROAD
              NEAR BATA AGENCY
              P/O AND DIST-TINSUKIA
              ASSA

Advocate for the Petitioner   : MR.K RAJBONGSHI

Advocate for the Respondent :




                                   BEFORE
                     HONOURABLE MRS. JUSTICE MARLI VANKUNG

                                        ORDER

Date : 27.04.2022 Heard Mr. J. Das, appearing on behalf of Senior Advocate Mr. S.P. Roy, learned counsel for the petitioner along with Mr. A.K. Gupta, for respondent No. 1 to 4.

Counsel for the petitioner has prayed for time to get the correct address of respondent No.21.

In view of the above as prayed by the counsel for the petitioner time may be given to ascertain the correct address of respondent No.21.

The matter is to be listed on 06.05.2022.

Page No.# 5/5 JUDGE Comparing Assistant