Section 7(d) in The Uttar Pradesh State Sports University Act, 2021
(d)Miscellaneous powers and functions:-(i)to maintain all reports of activities, finances etc. in public domain in a web portal:(ii)to give effect to the procedures and standards provided under the Khelo India Scheme or the National Sports Talent Search and Identification Scheme:(iii)accreditation shall be obtained from the National Assessment and Accreditation Council or any other accrediting agency at the national level; and(iv)e-governance shall be introduced with effective management information.
