Section 8(2)(k) in The M.P. Slate Pencil Karmkar Kalyan Nidhi Adhiniyam, 1982

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(k)such other objects as would in the opinion of the Board improve the standard of living and ameliorate the social conditions of a worker:

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