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[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 159 in The Finance Act, 2018

159. Amendment of section 24.

- In section 24 of the principal Act, -
(i)for the marginal heading, the following marginal heading shall be substituted: -
"Contravention by companies;'';
(ii)in sub-section (1), for the words "an offence", the words "a contravention of any of the provisions of this Act or any rule, regulation, direction or order made thereunder" shall be substituted;
(iii)in sub-section (2), for the words ``an offence under this Act'', the words ``a contravention of any of the provisions of this Act or any rule, regulation, direction or order made thereunder'' shall be substituted;
(iv)for the word "offence", wherever it occurs, the word "contravention" shall be substituted.