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Medical Council Of India vs Saveetha Medical College And Hospital on 24 April, 2017

Bench: Dipak Misra, A.M. Khanwilkar

     ITEM NO.29                            COURT NO.2                SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) Nos.12208-12209/2017

     (Arising out of impugned final judgment and order dated 06/04/2017
     in WMP No. 7617/2017 06/04/2017 in WMP No. 8317/2017 06/04/2017 in
     WMP No. 8322/2017 passed by the High Court of Madras)


     MEDICAL COUNCIL OF INDIA                                        Petitioner(s)

                                                VERSUS

     SAVEETHA MEDICAL COLLEGE AND HOSPITAL AND ORS                   Respondent(s)

     (With appln. (s) for exemption from filing c/c of the impugned
     judgment and interim relief and office report)

     Date : 24/04/2017 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR

     For Petitioner(s)            Mr.   Gaurav Sharma, AOR
                                  Ms.   Amandeep Kaur, Adv.
                                  Mr.   Prateek Bhatia, Adv.
                                  Mr.   Dhawal Mohan, Adv.
                                  Ms.   Vara Gaur, Adv.

     For Respondent(s)            Mr.   Ram Sankar, Adv.
                                  Mr.   Rajaram Narayanan, Adv.
                                  Mr.   Y. Lokesh, Adv.
                                  Mr.   R.V. Kameswaran, Adv.
                                  Mr.   Arun Singh, Adv.
                                  Mr.   Surya Narayana Patro, Adv.
                                  Mr.   P. Jegan, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Let this matter be listed on 27th April, 2017.

(Chetan Kumar) (H.S. Parasher) 10:22:06 IST Reason: Court Master Court Master