Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Himachal Pradesh High Court

Ram Kali & Anr. vs . Ram Chand. on 27 April, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Ram Kali & anr. vs. Ram Chand.

.

Cr.MMO No. 86 of 2022.

27.04.2022 Present: Mr. N.K. Tomar, Advocate, for the petitioners.

Mr. O.C. Sharma, Advocate, for the respondent.

Reply is stated to have been filed but the same is not on record. Be taken on record, if in order.

Rejoinder, thereto, as prayed, be filed within two weeks.

List after two weeks.



               April 27, 2022                         (Vivek Singh Thakur),
               (PK)                                          Judge.








                                                    ::: Downloaded on - 27/04/2022 20:10:42 :::CIS