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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Assam - Subsection

Section 55(6) in Rabindranath Tagore University Act, 2017

(6)The State Government shall, by notification in the Official Gazette, appoint a date, and on and from such date the Authorities of the University constituted under section 22 shall commence to exercise the powers and duties conferred upon them by or under this Act, the first statutes, and the first Regulations.