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[Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act]

NCT Delhi - Subsection

Section 29A(2)(h) in Delhi State Legal Services Authority Act, 1987

(h)the terms of office and other conditions relating thereto, of members and Secretary of the Taluk Legal Services Committee under sub-section (3) of section 11A.]