Supreme Court - Daily Orders
The Secretary vs V.K. Patel on 30 September, 2019
Bench: Deepak Gupta, Surya Kant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No.9789 OF 2010
STATE OF GUJARAT & ORS. APPELLANT(S)
VERSUS
V.K. PATEL & COMPANY RESPONDENT(S)
WITH
Civil Appeal No.9790 OF 2010
O R D E R
On the last date of hearing, this Court passed the following order:
"Learned counsel for the respondent stated that the whole dispute in this case was whether the State of Gujarat could set off the amount claimed in one contract against the amount payable in another contract by way of equitable set off.
It is further stated that with regard to the amount which was sought to be withheld by the State of Gujarat has been released many years ago and therefore the matter has become academic.
Learned counsel for the State prays for one week’s time to seek instructions.Signature Not Verified Digitally signed by
List the matters on 30.09.2019."ARJUN BISHT Date: 2019.10.01 17:09:15 IST Reason: 1
It has been fairly stated by the counsel for the State of Gujarat that the amount has, in fact, been refunded. Therefore, the matters have become academic in nature. We, therefore, dispose of the appeals leaving the questions of law open.
...................J. (DEEPAK GUPTA) ...................J. (SURYA KANT) New Delhi September 30, 2019 2 ITEM NO.31 COURT NO.12 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s).9789/2010 THE SECRETARY & ORS. Appellant(s) VERSUS V.K. PATEL Respondent(s) WITH C.A. No.9790/2010 (III) Date : 30-09-2019 These appeals were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DEEPAK GUPTA HON'BLE MR. JUSTICE SURYA KANT For Appellant(s) Mr. A.P. Mayee, Adv.
Mr. A. Rajarajan, Adv.
Mr. Sanjeev Kr. Choudhary, Adv.
Ms. Hemantika Wahi, AOR For Respondent(s) Ms. Sheema Taqui, Adv.
Mrs. Bina Gupta, AOR Ms. Subarna Dubey, Adv.
Mr. Kshitij Vaibhav, Adv.
Mr. Nikhil Goel, Adv.
Ms. Naveen Goel, Adv.
for Mrs. Sheela Goel, AOR UPON hearing the counsel the Court made the following O R D E R The appeals are disposed of in terms of the signed order.
Pending application(s), if any, stands disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER (signed order is placed on the file) 3 4