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State of Uttar Pradesh - Section

Section 67 in The Greater Noida Industrial Development Area Building Regulations, 1992

67. Types of exits.

- Exits shall be either of horizontal or vertical type. An exit may be doorway, corridor, passage-way, to an internal staircase or external staircase, ramps, verandah or terrace which have access in the street or the roof of a building. An exit may also include a horizontal exit leading to an adjoining building at the same level.Explanation. - Lifts and escalators shall not be considered as exits.