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State of West Bengal - Section

Section 22 in West Bengal Societies Registration Rules, 1963

22. The committee shall meet at east once a fortnight during the season to examine the accounts and arrange the affairs of the club; notices of meetings shall be sent to each member. A quorum shall consist of...................members.

Minutes shall be taken of all proceedings of the committee, and shall be open to the inspection of any member of the club applying to the secretary therefor.