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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011

(1)All applications for permissions shall be submitted in the prescribed manner to the Nodal Agency mentioned in sub-sections (1) and (2) of section 5.